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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Rajasthan - Subsection

Section 31(2) in Rajasthan Stamp Rules, 1955

(2)[] [Substituted by Notification dated 9-7-1978 (9-7-1978).] The rate of discount per 100 for Judicial or Non-Judicial Stamps is as follows ;
(i)Rs. 1 to 400 Rs. 2.00
(ii)Rs. 401 to 5.000 Rs. 0.50
(iii)5001 to 10.000 Rs. 0.30
(iv)10,001 to [1,00,000] [Substituted by Notification dated 6-12-2001.] Rs. 0.20