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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Bihar - Subsection

Section 23(b) in The Bihar Motor Transport Workers Rules, 1962

(b)the height of every room in the building shall be not less than 370 Centimetres (12 ft.) from the floor level to the lowest part of the roof and there shall be at least 15 sq. meters (50 sq. ft.) of floor area for every motor transport workers required to halt at night;