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State of Goa - Section

Section 388 in Goa Prisons Rules, 2006

388. Visitors to be accompanied by officer and escort during inspection of prison.

- On arrival of a visitor in a prison, the officer, if any, on duty at the gate or the Gatekeeper shall arrange for an Executive Officer to accompany the visitor with adequate escort. No visitor shall be allowed to proceed further unless accompanied by the Executive Officer with adequate escort.