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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Gujarat - Subsection

Section 97(2) in The Gujarat Town Planning and Urban Development Act, 1976

(2)Where any such pension or provident fund has been constituted, the State Government may declare that the provisions of the Provident Funds Act, 1925 (19 of 1925), shall apply to such fund as if it were a Government provident fund.