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State of Rajasthan - Section

Section 70 in The Manual of Departmental Orders

70. Standing Order

No. 438/Esst/6190, dated 12-8-1964.Formal orders of reposting a Government servant on return after expiry of leave are required to be issued by the competent authority to enable the Accountant General, Rajasthan, Jaipur to issue duty payslip in favour of the Government servant. To have uniformity in the issue of such reposting orders, a specimen order form is produced below which should be used for this purpose.In pursuance of Finance Department Order No. F. 1(23)/FD/(ER)/63, dated 21-10-1960 Shri......... (Name of the Government servant along with designation of the post held) on return from leave sanctioned vide this office order No...............dated...........is hereby reposted as.........(Name of the post) on the post which he held proceeding on leave.