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[Cites 0, Cited by 0] [Section 20(5)] [Section 20] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 20(5)(iii) in Arunachal Pradesh Water Supply Act, 2015

(iii)"Water source" means any spring, stream, river, pond (whether formed naturally or otherwise) from where water is tapped for domestic or other purposes.