Supreme Court - Daily Orders
Union Public Service Commission vs Angesh Kumar on 1 May, 2017
Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul
I.A.61-64/2017 in C.A.Nos.6159-62/13 1
ITEM NO.7 COURT NO.1 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
I.A. 61-64/2017 in Civil Appeal No(s).6159-6162/2013
U.P.S.C. ETC. Appellant(s)
VERSUS
ANGESH KUMAR & ORS. ETC. Respondent(s)
(For early hearing and office report)
Date : 01/05/2017 These applications were called on for hearing
today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
For Appellant(s) Ms.Madhvi Diwan, Adv.
Ms.Rukhmini S.Bobde, Adv.
Mr.Hemant Arya, Adv.
Ms.Saudamini Sharma, Adv.
Mr.M.K.Maroria, Adv.
Ms. Binu Tamta, Adv.
Petitioner-in-person
For Respondent(s) Caveator-in-person
Mr. Jagdish Kumar Chawla, Adv.
Mr. Munawwar Naseem, Adv.
Mr. Pankaj Kumar, Adv.
Mr. Sumit Kumar, Adv.
Ms.Kumari Supriya, Adv.
Mr.Abhishek Chakraborty, Adv.
Mr.Nitin Singh, Adv.
Signature Not Verified
Digitally signed by
Mr. Vikrant Singh Bais, Adv.
SATISH KUMAR YADAV
Date: 2017.05.02
15:05:38 TLT
Reason:
Respondent-in-person
I.A.61-64/2017 in C.A.Nos.6159-62/13 2
Upon hearing the counsel the Court made the following
O R D E R
Heard learned counsel for the applicant. No ground for early hearing is made out. I.A.Nos.61-64/2017 are accordingly dismissed.
(SATISH KUMAR YADAV) (RENUKA SADANA)
AR-CUM-PS ASSISTANT REGISTRAR