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Supreme Court - Daily Orders

Union Public Service Commission vs Angesh Kumar on 1 May, 2017

Bench: Chief Justice, D.Y. Chandrachud, Sanjay Kishan Kaul

     I.A.61-64/2017 in C.A.Nos.6159-62/13         1

     ITEM NO.7                             COURT NO.1                SECTION XIV

                                S U P R E M E C O U R T O F      I N D I A
                                        RECORD OF PROCEEDINGS

                         I.A. 61-64/2017 in Civil Appeal No(s).6159-6162/2013

     U.P.S.C. ETC.                                                   Appellant(s)

                                                 VERSUS

     ANGESH KUMAR & ORS. ETC.                                        Respondent(s)

     (For early hearing and              office report)

     Date : 01/05/2017 These applications were called on for hearing
     today.

     CORAM :
                          HON'BLE THE CHIEF JUSTICE
                          HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
                          HON'BLE MR. JUSTICE SANJAY KISHAN KAUL

     For Appellant(s)                Ms.Madhvi Diwan, Adv.
                                     Ms.Rukhmini S.Bobde, Adv.
                                     Mr.Hemant Arya, Adv.
                                     Ms.Saudamini Sharma, Adv.
                                     Mr.M.K.Maroria, Adv.
                                     Ms. Binu Tamta, Adv.

                                      Petitioner-in-person


     For Respondent(s)                Caveator-in-person

                                      Mr. Jagdish Kumar Chawla, Adv.

                                      Mr. Munawwar Naseem, Adv.

                                      Mr. Pankaj Kumar, Adv.

                                     Mr. Sumit Kumar, Adv.
                                     Ms.Kumari Supriya, Adv.
                                     Mr.Abhishek Chakraborty, Adv.

                                     Mr.Nitin Singh, Adv.
Signature Not Verified

Digitally signed by
                                     Mr. Vikrant Singh Bais, Adv.
SATISH KUMAR YADAV
Date: 2017.05.02
15:05:38 TLT
Reason:

                                      Respondent-in-person
I.A.61-64/2017 in C.A.Nos.6159-62/13   2

     Upon hearing the counsel the Court made the following
                           O R D E R

Heard learned counsel for the applicant. No ground for early hearing is made out. I.A.Nos.61-64/2017 are accordingly dismissed.




(SATISH KUMAR YADAV)                              (RENUKA SADANA)
     AR-CUM-PS                                  ASSISTANT REGISTRAR