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Allahabad High Court

Prachand Pratap Singh vs State Of U.P. And Another on 3 December, 2020

Author: Yashwant Varma

Bench: Yashwant Varma





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 81
 

 
Case :- WRIT - A No. - 10788 of 2020
 

 
Petitioner :- Prachand Pratap Singh
 
Respondent :- State of U.P. and Another
 
Counsel for Petitioner :- Hritudhwaj Pratap Sahi,Salilendu Kumar Upadhyay,Samarath Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Yashwant Varma,J.
 

Learned counsel for the petitioner prays for dismissal of the instant petition as withdrawn subject to liberty being reserved to the petitioner to file afresh.

Order accordingly.

Order Date :- 3.12.2020 LA/-