Allahabad High Court
Prachand Pratap Singh vs State Of U.P. And Another on 3 December, 2020
Author: Yashwant Varma
Bench: Yashwant Varma
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 81 Case :- WRIT - A No. - 10788 of 2020 Petitioner :- Prachand Pratap Singh Respondent :- State of U.P. and Another Counsel for Petitioner :- Hritudhwaj Pratap Sahi,Salilendu Kumar Upadhyay,Samarath Singh Counsel for Respondent :- C.S.C. Hon'ble Yashwant Varma,J.
Learned counsel for the petitioner prays for dismissal of the instant petition as withdrawn subject to liberty being reserved to the petitioner to file afresh.
Order accordingly.
Order Date :- 3.12.2020 LA/-