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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Andhra Pradesh - Subsection

Section 28(2)(b) in Andhra Pradesh Education Act, 1982

(b)The competent authority shall pass an order, either granting or refusing permission applied for, within a period of sixty days from the date of receipt of the application.