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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(1)(f) in The M.P. Sthaniya Kshetra Me Mal Ke Pravesh Par Kar Adhiniyam, 1976

(f)"Local goods" in relation to a local area means goods of local origin as distinct from goods which enter into that local area;
(ff)[ ***] [Omitted by Act No. 11 of 1995 (w.e.f. 1-4-1995).].