Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 712] [Entire Act]

Union of India - Section

Section 135 in The Code of Criminal Procedure, 1973

135. Person to whom order is addressed to obey or show cause.

- The person against whom such order is made shall -
(a)perform, within the time and in the manner specified in the order, the act directed thereby; or
(b)appear in accordance with such order and show cause against the same.