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[Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act]

State of Madhya Pradesh - Subsection

Section 59(2)(b) in The M.P. Vidyut Sudhar Adhiniyam, 2000

(b)the Board shall cease to undertake the functions which are to be discharged by the Commission in terms of the provisions of this Act or any rules made thereunder; and