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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(2) in Secretary, Bihar Gram Katchahry (Employment, Service Conditions and Duties) Rules, 2007

(2)The details of the vacancies of the Secretary, Gram Katchahry in the district (as per reservation) on the basis of roster, conditions of employment and qualification for employment shall be published on the notice board of the offices of the District Board, concerned Panchayat Samiti, concerned Gram Panchayat and concerned Gram Katchahry.