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[Cites 0, Cited by 0] [Section 120(1)] [Section 120] [Entire Act]

State of Punjab - Subsection

Section 120(1)(b) in The Punjab Municipal Act, 1999

(b)the President, if present, or in his absence, the Senior Vice- President, if present, or in the absence of both the President and the Senior Vice-President, the Vice-President, in the case of a Class 'A' or a Class 'B' Municipal Council;