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[Cites 0, Cited by 4] [Section 1(3)] [Section 1] [Entire Act]

State of Andhra Pradesh - Subsection

Section 1(3)(b) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(b)all Hindu public religious institutions and endowments whether registered or not in accordance with the provisions of this Act.