Madras High Court
Schindler India Private Ltd vs Managing Director on 2 September, 2016
Author: Sanjay Kishan Kaul
Bench: Sanjay Kishan Kaul
In the High Court of Judicature at Madras Dated : 02.09.2016 Coram : The Hon'ble Mr.Sanjay Kishan Kaul, Chief Justice O.P.No.619 of 2016 Schindler India Private Ltd., Rep. by its Assistant Legal Manager, mr.Sunil Khajjidoni. .. Petitioner -vs- Managing Director Landmark Housing Projects Chennai Private Ltd., 27, Saravana Street, T.Nagar, Chennai 600 017. .. Respondents Petition filed under Order XIV Rule VIII of O.S. Rules read with Section 11 (4) of the Arbitration and Conciliation Act, 1996, to appoint an Arbitrator for the settlement of the disputes between the petitioner and the respondent. For Petitioner : Mr.SP.Chockalingam * * * * * O R D E R
In view of the order passed in O.P.No.763 of 2014 on 26.11.2014, this Original Petition is dismissed as withdrawn.
(S.K.K., CJ.) 02.09.2016 sra The Hon'ble Chief Justice (sra) O.P.No.619 of 2016 02.09.2016