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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(xviii) in Punjab General Sales Tax (Deferment and Exemption) Rules, 1991

(xviii)'large and medium scale unit' means an industrial unit specified as such by the Central Government and either licensed under the Industrial (Development and Regulation) Act, 1951, if so required or duly registered with the Director General of Technical Development, Textile Commissioner, Department of Electronics or any other prescribed competent authority;