Section 10(2)(m) in The Coconut Development Board Act, 1979

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Union of India - Subsection

Section 10(2)(m) in The Coconut Development Board Act, 1979

(m)such other measures as may, having regard to the purposes of this Act, be prescribed by the Central Government in consultation with the Governments of the States where coconut is grown on a large scale.

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Union of India - Subsection

Section 10(2)(m) in The Coconut Development Board Act, 1979