Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] Union of India - Subsection Section 5(a) in The Insecticides Rules, 1971 (a)to analyse such samples of insecticides sent to it under the Act by any officer or authority authorised by the Central or State Governments and submission of certificates of analysis to the concerned authority;
