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State of Kerala - Section

Section 179 in Kerala Factories Rules, 1957

179. Cloakrooms.

- There shall be provided and maintained for the use of all persons employed in the processes specified in Schedule II of these rules a suitable cloakroom, for clothing put off during working hours and a suitable place separate from the cloakroom, for the storage of overalls of working clothes. The accommodation so provided shall be placed in the charge of a responsible person, and shall be kept clean.