Delhi High Court - Orders
M/S Skyline Engineering Contracts ... vs Union Of India & Ors on 9 October, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~10
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4023/2020
M/S SKYLINE ENGINEERING CONTRACTS
(INDIA) PVT LTD ..... Petitioner
Through: Mr. Karan Sachdev,
Mr. Agrim Arora and
Mr. Sumit Khadaria, Advs.
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Mr. Harish Vaidyanathan
Shankar, CGSC with
Mr. Srish Kumar Mishra,
Mr. Sagar Mehlawat,
Mr. Alexander Mathai
Paikaday, Mr. M. Sriram
and Mr. Krishnan V.,
Advs.
Mr. Harpreet Singh, SSC
with Ms. Suhani Mathur,
Mr. Jatin Kumar Gaur and
Mr. Gurpreet Singh Gulati,
Advs.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 09.10.2023
1. Arguments heard.
2. Order reserved.
VIBHU BAKHRU, J
AMIT MAHAJAN, J
OCTOBER 9, 2023
'KDK'
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/10/2023 at 22:14:01