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[Cites 0, Cited by 0] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(c) in The Indian Post Office Rules, 1933

(c)A book packet shall not contain "paper money" which for the purposes of this rule includes unobliterated postage or other stamps, currency notes, hundies, cheques, bank notes, bank post bills, bills of exchange, and all orders or authorities for the payment of money; provided that a book packet may contain one stamped and addressed envelope, post card or wrapper bearing the name and address of the sender of the packet, or some other person named thereon.