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State of Uttar Pradesh - Section

Section 30 in The U.P. Godam Niyamavali, 1972

30. Renewal of licence of weighers, samplers and classifiers.

- Every application for renewal of a licence issued to weighers, samplers and classifiers shall be made at least one month prior to the expiration of the period of the licence and shall be accompanied by a fee of Rs. 5. The conditions for renewal of a licence shall be the same as prescribed for the issue of a new licence.