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[Cites 0, Cited by 0] [Section 25(7)] [Section 25] [Entire Act]

State of Jharkhand - Subsection

Section 25(7)(iii) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(iii)arrangements for skill training and placement in commercial establishments through coordination with National Skill Development Programme, Indian Institute for Skill Training and other such Central or State Government programmes and corporates , etc.;