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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Himachal Pradesh - Subsection

Section 7(1) in Himachal Pradesh Shops and Commercial Establishments Act, 1969

(1)Subject to the provisions of this Act, no person shall be employed about the business of an establishment for more than forty-eight hours in anyone week and nine hours in anyone day.