Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 141(1)] [Section 141] [Entire Act] Union of India - Subsection Section 141(1)(iii) in Code on Social Security, 2020 (iii)from the composition of the offences under this Code relating to Central Government and from any other Social Security Fund established under any other central labour law.