Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 100(1)] [Section 100] [Entire Act]

State of Goa - Subsection

Section 100(1)(xiv) in The Goa, Daman and Diu School Education Rules, 1986

(xiv)practice, or incite any student to practise, casteism, communalism or untouchability;