Madhya Pradesh High Court
Hotel Taj Residency A Unit Of Royal Manor ... vs Anil Sharma on 13 September, 2022
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE AA No. 77 of 2018 (HOTEL TAJ RESIDENCY A UNIT OF ROYAL MANOR HOTELS AND INDUSTRIES LIMITED THR. SHRI KHUMANSINGH SOLANK Vs ANIL SHARMA AND OTHERS) AA/00076/2018 Dated : 13-09-2022 Parties through their counsel. As prayed, list the matter on 27.09.2022.
(SUBODH ABHYANKAR) JUDGE Pankaj Signature Not Verified Signed by: PANKAJ PANDEY Signing time: 14-09-2022 11:49:51