Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 78(1)] [Section 78] [Entire Act]

State of Telangana - Subsection

Section 78(1)(c) in The Telangana Panchayat Raj (Conduct of Elections) Rules, 2018

(c)mark the name of the elector in the marked copy of the electoral roll to indicate that he has been allowed to vote: