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State of Uttar Pradesh - Section

Section 1 in The U.P. Temporary Government Servants (Termination of Service) Rules, 1975

1. Short title, commencement and application.

(1)These rules may be called the Uttar Pradesh Temporary Government Servants (Termination of Service) Rules, 1975.
(2)This Rule and Rules 2, 3 and 4 shall be deemed to have come into force on 30th January, 1953 and Rule 5 shall come into force at once.
(3)They shall apply to all persons holding a civil post in connection with the affairs of Uttar Pradesh and who are under the rule-making control of Governor, but who do not hold a lien on permanent post under the Government of Uttar Pradesh.