Section 4(1)(c) in Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975

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Union of India - Subsection

Section 4(1)(c) in Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975

(c)in such style of lettering as to be boldly and clearly presented in distinct contrast to the other type, lettering or graphic material used on the package or its label and shall be printed, painted or inscribed on the package in a colour which contrasts conspicuously with the background of the package or its label.

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Union of India - Subsection

Section 4(1)(c) in Cigarettes (Regulation of Production, Supply and Distribution) Act, 1975