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State of Chattisgarh - Section

Section 81 in The Chhattisgarh Vanijyik Kar Niyam, 1995

81. Supply of copy of order to the appellant or applicant and the officer concerned.

- A copy of the order [passed in appeal or revision or reference to High Court] [Substituted for the words 'passed in appeal or revision' by Notification No.8, dated 9.2.99 w.e.f. 9.2.99.] shall be supplied free of cost, to the appellant or applicant or the person affected thereby and another copy shall be sent to the officer whose order forms the subject matter of the appeal or revision proceedings.