Madhya Pradesh High Court
M/S Parle Agro Pvt. Ltd. vs The State Of Madhya Pradesh on 24 June, 2022
Author: Sheel Nagu
Bench: Sheel Nagu
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
VATA No. 45 of 2021, VATA/00011/2018, VATA/00012/2018 &
VATA/00044/2021
Dated : 24-06-2022
Shri Akshay Sapre, learned counsel for the appellant in VATA
Nos.44/2021 and 45/2021.
Shri Mukesh Agrawal, learned counsel for the appellant in VATA
Nos.11/2018 and 12/2018.
Shri Piyush Dharmadhikari, learned Government Advocate for the
respondents/State.
Learned counsel for the rival parties are at consensus that the issue involved herein is still pending consideration before the Apex Courtin SLP (Civil) No.21511/2019 (M/s. Parle Agro Pvt. Ltd. vs. Commissioner of Commercial Tax).
Accordingly, let the case be taken up after eight weeks awaiting decision of Apex Court in the said SLP.
(SHEEL NAGU) (ARUN KUMAR SHARMA)
JUDGE JUDGE
mohsin
Signature Not Verified
SAN
Digitally signed by MOHAMMED MOHSIN
QURESHI
Date: 2022.06.24 15:47:20 IST