Section 8 in The Private Security Agencies (Private Security to Cash Transportation Activities) Rules, 2018
8. Live GPS tracking of cash van during operations.
(1)Every cash transportation activities shall be carried out only in secured cash vans fitted with GPS tracking device.Explanation. - For the purposes of this sub-rule, the expression "GPS" means the global positioning system which is a space based navigation system that provides location and time information in all weather conditions, anywhere on or near the Earth where there is an unobstructed line of sight to four or more GPS satellites.(2)The private security agency shall ensure that each cash van shall be monitored at all times during cash transportation activities through a redundant communications protocol.
