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[Cites 0, Cited by 1] [Section 48] [Entire Act]

State of Karnataka - Subsection

Section 48(2) in Karnataka Panchayat Raj Act, 1993

(2)Every Adhyaksha or Upadhyaksha of the Grama Panchayat shall vacate his office if he ceases to be a member of the Grama Panchayat.