Uttarakhand High Court
Mohd Javed Kureshi vs I.C.I.C.I. Lombard General Insurance ... on 25 November, 2014
Author: Servesh Kumar Gupta
Bench: Servesh Kumar Gupta
AO No.568/ 14 Hon'ble Servesh Kumar Gupta, J.
Mr. D.C.S. Rawat, Advocate for the appellant. Admit the appeal.
Issue notices to the respondents. Steps be taken within a week.
Also, call for the L.C.R. List thereafter in due course. (Servesh Kumar Gupta, J.)
25. 1 1.2014 Rdang