Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of West Bengal - Section Section 1 in The Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Amending Act, 1974. 1. Short title. - This Act may be called the Prevention of Adulteration of Food, Drugs and Cosmetics (West Bengal Amendment) Amending Act, 1974.
