Supreme Court - Daily Orders
Prafful Shukla . vs Government Of Madhya Pradesh on 12 July, 2023
Bench: Abhay S. Oka, Rajesh Bindal
ITEM NO.302 COURT NO.11 SECTION IV-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 786/2013
PRAFFUL SHUKLA & ORS. Appellant(s)
VERSUS
GOVERNMENT OF MADHYA PRADESH & ORS. Respondent(s)
([ PART-HEARD BY : HON'BLE ABHAY S. OKA AND HON'BLE RAJESH BINDAL,
JJ. ])
WITH C.A. No. 787/2013
Date : 12-07-2023 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ABHAY S. OKA
HON'BLE MR. JUSTICE RAJESH BINDAL
For Appellant(s) Mr. Vikas Upadhyay, AOR
Mr. Ashwin Kumar Nair,Adv.
Mr. Arjun Singh tomar,Adv.
Mr. Kastubh Anshuja,Adv.
Mr. Kuber Boddh,Adv.
Mr. Nitin Gaur,Adv.
Mr. Rajani K.Prasad,Adv.
Mr. B.Krishna Prasad,Adv.
Mr. Abhijeet Sinha, AOR
Mr. Nandlal Kumar Singh, Adv.
Mr. Sarthak Gaurav, Adv.
Ms. Rimmi Bharadwaj, Adv.
For Respondent(s) Mr. K.M. Nataraj, A.S.G.
Mr. Pashupathi Nath Razdan, AOR
Mr. Prithviraj Singh, Adv.
Mr. Astik Gupta, Adv.
Mr. Vipul Abhishek, Adv.
Ms. Maitreyee Jagat Joshi, Adv.
Ms. Ayushi Mittal, Adv.
Mr. Kuldeep Kumar Shukla, Adv.
Mr. Paramjit Singh Patwalia, Sr. Adv.
Signature Not Verified
Mr. Amol Chitale, Adv.
Digitally signed by
Anita Malhotra
Date: 2023.07.12
Mr. Nirnimesh Dube, AOR
17:16:51 IST
Reason:
1
UPON hearing the counsel the Court made the following
O R D E R
Heard in part.
List these appeals on 6th September, 2023 as part-heard at 2.00 p.m. In the meanwhile, the parties will file brief written submissions.
(ANITA MALHOTRA) (AVGV RAMU) AR-CUM-PS COURT MASTER 2