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[Cites 0, Cited by 0] [Section 954] [Entire Act]

State of Uttar Pradesh - Subsection

Section 954(5) in Rules under the United Provinces Excise Act, 1910

(5)At the time of examination and weighment the full particulars of each bag or package shall be clearly and carefully entered in the Register, I.D. 18 by the Excise Inspector in-charge whose initials and those of the contractor or the agents certifying to the correctness of the examination and weighment shall be affixed in columns 14 and 15 opposite the entries relating to each bag or package. No alteration shall be made in the entries without the previous sanction of the Assistant Excise Commissioner.