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[Cites 0, Cited by 3] [Entire Act]

State of West Bengal - Section

Section 210 in The Calcutta Municipal Corporation Act, 1980

210. Toll on roads. -

The Corporation may, with the sanction of the State Government, establish a toll bar on any public street in Calcutta and levy a toll at such toll bar on vehicles at such rates as may be determined by the State Government from time to time.