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[Cites 0, Cited by 0] [Section 224] [Entire Act]

State of Andhra Pradesh - Subsection

Section 224(4) in Andhra Pradesh Rules Under the Registration Act, 1908

(4)The registering officer shall thereupon cause the presentation endorsement to be impressed in black ink or to be printed by the Computer Aided Administration of Registration Department system as specified in Rule 52(1) (a) on the reverse of the first stamp paper used for writing the document.