Delhi High Court - Orders
Rajeev Kumar Paylat vs Sashastra Seema Bal (Ssb) & Anr on 12 November, 2024
Author: Navin Chawla
Bench: Navin Chawla
$~28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8362/2023 & CM APPL. 31983/2023
RAJEEV KUMAR PAYLAT .....Petitioner
Through: Mr.Neeraj Kumar Verma, Adv.
versus
SASHASTRA SEEMA BAL (SSB) & ANR. .....Respondents
Through: Mr.Amit Gupta, SPC with SI
Shrabarta Sarkar, SSB.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 12.11.2024
List on 27th February, 2025.
NAVIN CHAWLA, J
SHALINDER KAUR, J
NOVEMBER 12, 2024
RN/as
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