Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 95] [Entire Act] State of Jharkhand - Subsection Section 95(d) in Jharkhand Goods and Services Tax Act, 2017 (d)"application" means an application made to the Authority under sub-section (1) of section 97;
