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[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(xxxi) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(xxxi)the manner of referring the disputes regarding registration of entitlement under the proviso to sub-section (4) of section 28;