Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] State of Karnataka - Subsection Section 47(2) in The Karnataka State Rural Development and Panchayat Raj University Act, 2016 (2)All Members of the School of Rural Development and Panchayat Raj other than the ex-officio members shall hold office for a term of three years.
