Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Madhya Pradesh - Subsection

Section 41(i) in M.P. Rights of Persons with Disabilities Rules, 2017

(i)To advice the State Government for the implementation of, programs, scheme and deciding the Policy for persons with disability.