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[Cites 0, Cited by 0] [Section 30(5)] [Section 30] [Entire Act]

State of Haryana - Subsection

Section 30(5)(a) in Pandit Bhagwat Dayal Sharma University of Health Sciences Rohtak Act, 2008

(a)the constitution, functions and powers of the authorities and other bodies of University as may be constituted from time to time;