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Union of India - Section

Section 72 in The Sikh Gurdwaras Act, 1925

72. Member of the Board or of a committee to resign if appointed a member of Commission. -

If any person who is a member of the Board or of a committee or of both is appointed to be a member of the Commission and accepts the appointment he shall forthwith cease to be a member of the Board or committee, or of both, as the case may be.