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[Cites 0, Cited by 0] [Section 239(2)] [Section 239] [Entire Act]

State of Uttar Pradesh - Subsection

Section 239(2)(k) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(k)regulating poor houses, orphanages, libraries, asylums, veterinary hospitals, markets, inspection houses, public parks and gardens and other public institutions;