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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(1) in The U.P. Advocates Social Security Fund Scheme Rules, 1989

(1)Every application under Section 11 of the Act for admission as a member of the scheme shall be typed on full scape size water mark or stout paper in Form No. I and shall be signed by the applicant and attested by the President or Secretary of the Bar Association of which he is a member.